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State of Chattisgarh - Section
Section 190 in The High Court of Chhattisgarh Rules, 2007
190.
The Court Reader shall also notify daily on the board in the tabular form given below the result of civil and criminal cases, decided by the Judge(s).Table showing Cases decidedOn ....... by the Single Bench presided over by the Hon'ble Mr. Justice.........../Division Bench consisting of Hon'ble Mr. Justice ............................ and Hon'ble Mr. Justice .............| No. and class of the case | Name of Parties | District from which case arose | Result in brief | Remarks |
| 1 | 2 | 3 | 4 | 5 |