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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(1) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(1)An application for maintenance under section 4 shall be made in Form A to which a court fee stamp of rupees five shall be affixed in the manner laid down in clauses (a) and (b) of sub-section (1) of section 5.