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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in The Wild Life (Protection) (Rajasthan) Rules, 1977

(2)The State Government may exempt any person or class of persons from the payment of fees for a licence; but this exemption will not be applicable to those accompanying an exempted person.