Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11 in Rules for Appointment to the Bihar Medical Service 11. All probationers in the Bihar and Orissa Medical Service will be required to sign a declaration bond when confirmed as Assistant Surgeons in the form in Appendix II.
