Section 2(1)(iii) in The M.P. Dramatic Performances Act, 1961

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State of Madhya Pradesh - Subsection

Section 2(1)(iii) in The M.P. Dramatic Performances Act, 1961

(iii)seduce any member of any of the armed forces of the Union or of the police forces from his allegiance or his duty, or prejudice the recruiting of persons to serve in any such force or prejudice the discipline of any such force; or

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State of Madhya Pradesh - Subsection

Section 2(1)(iii) in The M.P. Dramatic Performances Act, 1961