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Delhi High Court - Orders

Pr. Commissioner Of Income Tax ... vs M/S Forum Sales Pvt. Ltd on 26 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~51 & 52
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    ITA 862/2019
                                   PR. COMMISSIONER OF INCOME TAX (CENTRAL) -I
                                                                                    ..... Appellant
                                                  Through:   Mr.Zoheb Hossain, senior standing
                                                             counsel with Mr.Vipul Agrawal and
                                                             Mr.Parth Semwal, Advocates.
                                                  versus

                                   M/S FORUM SALES PVT. LTD.                     ..... Respondent
                                                  Through:   Mr.Yoginder Handoo with
                                                             Mr.Ashwin Kataria and Mr.Garvit
                                                             Solanki, Advocates.

                              +    ITA 863/2019 & C.M.No.43283/2019
                                   PR. COMMISSIONER OF INCOME TAX (CENTRAL) -I
                                                                                    ..... Appellant
                                                  Through:   Mr.Zoheb Hossain, senior standing
                                                             counsel with Mr.Vipul Agrawal and
                                                             Mr.Parth Semwal, Advocates.
                                                  versus

                                   M/S FORUM SALES PVT. LTD.                      ..... Respondent
                                                  Through:   Mr.Yoginder Handoo with
                                                             Mr.Ashwin Kataria and Mr.Garvit
                                                             Solanki, Advocates.


                                   CORAM:
                                   HON'BLE MR. JUSTICE MANMOHAN
                                   HON'BLE MR. JUSTICE DINESH KUMAR SHARMA




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:27.04.2022
18:04:45
                                                       ORDER

% 26.04.2022 At the request of learned counsel for the respondent, adjourned to 05th December, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 26, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.04.2022 18:04:45