Delhi High Court - Orders
Pr. Commissioner Of Income Tax ... vs M/S Forum Sales Pvt. Ltd on 26 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~51 & 52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 862/2019
PR. COMMISSIONER OF INCOME TAX (CENTRAL) -I
..... Appellant
Through: Mr.Zoheb Hossain, senior standing
counsel with Mr.Vipul Agrawal and
Mr.Parth Semwal, Advocates.
versus
M/S FORUM SALES PVT. LTD. ..... Respondent
Through: Mr.Yoginder Handoo with
Mr.Ashwin Kataria and Mr.Garvit
Solanki, Advocates.
+ ITA 863/2019 & C.M.No.43283/2019
PR. COMMISSIONER OF INCOME TAX (CENTRAL) -I
..... Appellant
Through: Mr.Zoheb Hossain, senior standing
counsel with Mr.Vipul Agrawal and
Mr.Parth Semwal, Advocates.
versus
M/S FORUM SALES PVT. LTD. ..... Respondent
Through: Mr.Yoginder Handoo with
Mr.Ashwin Kataria and Mr.Garvit
Solanki, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:27.04.2022
18:04:45
ORDER
% 26.04.2022 At the request of learned counsel for the respondent, adjourned to 05th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 26, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.04.2022 18:04:45