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[Cites 0, Cited by 0] [Section 288(3)] [Section 288] [Entire Act]

State of Nagaland - Subsection

Section 288(3)(a) in Nagaland Municipal Act, 2001

(a)Deposit any rubbish, filth and other polluted and obnoxious matter in any street or on the verandah of any building or on any unoccupied ground along the side of any street or on the banks of a water course; or