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[Cites 0, Cited by 3] [Section 116(2)] [Section 116] [Entire Act]

State of Tamilnadu - Subsection

Section 116(2)(xii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(xii)the custody of jewels and other valuables and documents of religious institutions and the conditions and restrictions subject to which the jewels and other valuables of religious institutions may be disposed of;