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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(3) in Telangana Universities Act, 1991

(3)The [Executive Council] [Throughout the Act for the words 'Board of Management' the words 'Executive Council' substituted by Act No.13 of 1995.] may transfer the Registrar to a suitable position even before the completion of the term provided he is shown a position in the University with the same emoluments.