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State of Odisha - Section

Section 46 in Grama Panchayats Rules, 1968

46.

In the case of works taken up by the Grama Panchayat either out of its own resources or out of loans sanctioned by Government or out of grants for schemes sanctioned by Government, specifically for distribution to Grama Panchayats, the original case record for each work and also the relative measurement book shall be maintained in the office of the Grama Panchayat.