Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(1)(d) in The Punjab State Agricultural Marketing Board (Group-A) Service Rules, 1988 (d)a Tibetan refugee who came over to India before the 1st January, 1962 with the intention of permanently settling in India; or