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[Cites 0, Cited by 1] [Section 2(5)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(5)(a) in Andhra Pradesh Capital Region Development Authority Act, 2014

(a)"building" includes any structure or erection or part of a structure or erection which is intended to be used for residential, industrial, commercial or any other purposes, whether in actual use or not;