Himachal Pradesh High Court
Dr. Gunraj Singh Mehta & Others vs . State Of H.P. & Others. on 14 August, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dr. Gunraj Singh Mehta & others Vs. State of H.P. & others.
.
CMP (M) No. 699 of 2023 14.8.2023 Present: Ms.Mamta K. Bhatwan, Advocate, vice Mr.Hirday Ram, Advocate.
Mr.Ramakant Sharma, Additional Advocate General, for respondents No. 1 to 4.
of Mr.Hemant Thakur, Advocate, vice Mr.Naresh Kaul, Advocate, for respondent No. 5.
rt Mr.Hemant Thakur, Advocate, vice Ms.Shreya Chauhan, Advocate, for respondents No. 6 and 7.
CMP (M) No. 699 of 2023 Notice. Mr.Ramakant Sharma, Additional Advocate General waives service and accepts notice on behalf of respondents No. 1 to 4. Mr.Hemant Thakur, Advocate, vice Ms.Shreya Chauhan, Advocate waives service and accepts notice on behalf of respondents No. 6 and 7.
Mr.Hemant Thakur, Advocate, vice Mr.Naresh Kaul, Advocate also put appearance on behalf of respondent No. 5.
Replies as prayed, be filed within three weeks, positively.
List on 11th September, 2023.
(Vivek Singh Thakur), Judge.
(Bipin C. Negi) Judge.
14th August, 2023.
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