Bombay High Court
The State Of Goa, Thr. Cid Cb vs Tarunjit Tejpal on 3 November, 2025
Author: Sarang V. Kotwal
Bench: Sarang V. Kotwal
CRIA 16 of 2022
Esha
IN THE HIGH COURT OF BOMBAY AT GOA
CRIMINAL APPEAL NO.16 OF 2022
WITH
CRIMINAL WRIT PETITION NO.26 OF 2022
CRIMINAL APPEAL NO.16 OF 2022
THE STATE OF GOA, THR. CID CB ... APPELLANT
Versus
TARUNJIT TEJPAL ... RESPONDENT
WITH
CRIMINAL WRIT PETITION NO.26 OF 2022
TARUN JIT TEJPAL ... PETITIONER
Versus
STATE OF GOA, THR. POLICE
INSPECTOR C.I.D. AND ANR ... RESPONDENTS
Mr. Devidas J. Pangam, Advocate General with Mr. S.G. Bhobe,
Public Prosecutor for the Appellant in CRIA No. 16 of 2022 and for
the Respondents in WPCR No. 26 of 2022.
Mr. Raunaq Rao, Advocate for the Respondent in CRIA No. 16 of
2022 and for the Appellant in WPCR No. 26 of 2022.
CORAM:- SARANG V. KOTWAL &
ASHISH S. CHAVAN, JJ.
DATED :- 3rd November, 2025 P.C:
Not before the Bench, of which, one of us (Ashish S. Chavan, J.) is a Member.
ASHISH S. CHAVAN, J. SARANG V. KOTWAL, J.
Signed by: ESHA SAINATH VAIGANKAR Page 1 of 1 Designation: Personal Assistant Date: 04/11/2025 17:57:49 3rd November, 2025