Section 38D(1)(a) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

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Securities And Exchange Board Of India - Subsection

Section 38D(1)(a) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(a)the security receipts have been issued on a private placement basis;