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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(3) in Amity university Act, 2014

(3)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act and the rules and the Statutes. co-ordinate and exercise general supervision over the academic policies of the University.