Delhi High Court - Orders
R.K.Sharma & Ors vs M.C.D. & Ors on 28 February, 2019
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4435/2007
R.K.SHARMA & ORS. ..... Petitioners
Through Mr. Lakshay Juneja, Proxy counsel
for Mr. Naresh Kaushik, Adv.
versus
M.C.D. & ORS. ..... Respondents
Through Mr. Mukesh Gupta, Adv. for EDMC.
Mr. Sanjeev Palli, Mr. Atul Verma
and Mr.Balaji Anusha, Advs. for R-4.
Mr. B. Mahapatra, Adv. for R-5.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 28.02.2019 Mr. Lakshay Juneja, proxy counsel appears for Mr. Naresh Kaushik, learned counsel for the petitioner who is stated to be in some personal difficulty.
At request of counsel for the petitioner, list on 11.07.2019.
ANUP JAIRAM BHAMBHANI, J FEBRUARY 28, 2019 Pallavi