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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(iii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(iii)to create administrative, ministerial and other necessary posts to determine the minimum qualifications and emoluments of such posts with the prior approval of the State Government;