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State of Telangana - Section

Section 20 in Telangana Prohibition Act, 1995

20. Power to use force in case of resistance to entry.

- If any officer empowered to make an entry under sections 17, 18 and 19 cannot otherwise make such entry, it shall be lawful for him to break open any outer or inner door or window and to remove any other obstacles to his entry into any such place.