Custom, Excise & Service Tax Tribunal
Megha Engineering & Infrastructures ... vs Kandla on 2 May, 2023
Customs, Excise & Service Tax Appellate Tribunal,
West Zonal Bench : Ahmedabad
REGIONAL BENCH - COURT NO. 1
Customs Appeal No. 10725 of 2013-DB
(Arising out of OIO-KDL/COMMR/55/2012-13 Dated-30/01/2013 passed by Commissioner of
CUSTOMS-KANDLA)
Megha Engineering & Infrastructures Ltd ........Appellant
S-2, Technocract Industrial Estate,
Balanagar, Hyderabad
Andhra Pradesh
VERSUS
C.C.-Kandla ........Respondent
Custom House, Near Balaji Temple, Kandla, Gujarat APPEARANCE:
Shri. Amal Dave, Advocate for the Appellant Shri. G. Kirupanandan, Assistant Commissioner(AR) for the Respondent CORAM: HON'BLE MR. RAJU, MEMBER (TECHNICAL) HON'BLE MR. SOMESH ARORA MEMBER (JUDICIAL) DATE OF HEARING: 28.04.2023 DATE OF DECISION:02.05.2023 The appeal is disposed of. For order, see order of date in Customs Appeal No. 10569 of 2013.
(RAJU) MEMBER (TECHNICAL) (SOMESH ARORA) MEMBER (JUDICIAL) PRACHI