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Custom, Excise & Service Tax Tribunal

Megha Engineering & Infrastructures ... vs Kandla on 2 May, 2023

          Customs, Excise & Service Tax Appellate Tribunal,
                   West Zonal Bench : Ahmedabad
                          REGIONAL BENCH - COURT NO. 1

                      Customs Appeal No. 10725 of 2013-DB

(Arising out of OIO-KDL/COMMR/55/2012-13 Dated-30/01/2013 passed by Commissioner of
CUSTOMS-KANDLA)

Megha Engineering & Infrastructures Ltd                         ........Appellant
S-2, Technocract Industrial Estate,
Balanagar, Hyderabad
Andhra Pradesh

                                      VERSUS

C.C.-Kandla                                                 ........Respondent

Custom House, Near Balaji Temple, Kandla, Gujarat APPEARANCE:

Shri. Amal Dave, Advocate for the Appellant Shri. G. Kirupanandan, Assistant Commissioner(AR) for the Respondent CORAM: HON'BLE MR. RAJU, MEMBER (TECHNICAL) HON'BLE MR. SOMESH ARORA MEMBER (JUDICIAL) DATE OF HEARING: 28.04.2023 DATE OF DECISION:02.05.2023 The appeal is disposed of. For order, see order of date in Customs Appeal No. 10569 of 2013.
(RAJU) MEMBER (TECHNICAL) (SOMESH ARORA) MEMBER (JUDICIAL) PRACHI