Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(3) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(3)It shall be deemed to have come into force on the first day of April, 1976.