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[Cites 0, Cited by 0] [Section 43A(4)] [Section 43A] [Entire Act]

State of Karnataka - Subsection

Section 43A(4)(b) in Visvesvaraya Technological University Act, 1994

(b)matters incidental to the administration of an Autonomous College including the constitution or reconstitution, functions, powers and duties of the Governing body, Academic Council, Board of Studies and Board of Examiners of the Autonomous College;