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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Indira Gandhi Matritva Sahyog Rules, 2016

(d)"Mother Child Protection Card" means a joint card of the Ministry of Women and Child Development and Ministry of Health and Family Welfare which is a comprehensive multipurpose card which provides information on utilization of health and nutrition services for children and women provided by aforesaid Ministries;