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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(3)(iv) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(iv)Where silver/copper or copper ion generators are used, the concentration of copper shall not exceed 1.3 ppm. and the concentration of silver shall not exceed 0.05 ppm.