Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 69 in The Punjab Motor Vehicles Rules, 1989

69. Fees for temporary permits

. - [ - ] [Omitted by Punjab Government Notification No. GSR84/CA/59/88/Ss. 28, 38, 65, 93/Amd.(1)94.]