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Sulzer Pumps India Private Limited vs Jayendra Arun Jog on 23 January, 2024

     ITEM NO.41                       REGISTRAR COURT. 1            SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                   No(s).   25502/2023

     SULZER PUMPS INDIA PRIVATE                 LIMITED                  Petitioner(s)

                                                    VERSUS

     JAYENDRA ARUN JOG & ORS.                                            Respondent(s)


     Date : 23-01-2024 This petition was called on for hearing today.


     For Petitioner(s)
                                       Mr. Dillip Kumar Nayak, Adv.
                                       Ms. Disha Ray, Adv.
                                       Mrs. Sumita Ray, AOR


     For Respondent(s)
                                       Mr. Shakti Vardhan, Adv.
                                       Ms. Amiy Shukla, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent No.1 has filed counter affidavit.

Service is complete on respondent Nos.2 and 3 but none has entered appearance.

Ld. Counsel for the petitioner has filed an Application for permission to file additional documents.

Registry to process the matter for listing before the Hon’ble Court, as per rules.

H. SHASHIDHARA SHETTY Registrar