Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 69 in The M.P. Municipal Accounts Rules, 1971 69. A schedule of rates of fines and feeding charges shall be hung up in the pound Feeding charges shall be recovered for the number of leeds actually given to an impounded animal.
