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[Section 8]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 8(1) in The U.P. Educational Teaching (Subordinate Gazetted) Service Rules, 1993
| (a) | Director | .. | Chairman |
| (b) | Additional Director of Education (Basic), Uttar Pradesh | .. | Member |
| (c) | An officer not below the rank of Joint Director of Education(Women Education) to be nominated by the Director | .. | Member |