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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(c) in The Insecticides (Amendment) Act, 2000

(c)in sub- section (3),-(i) in clause (i), for the words" six months, or with fine, or with both", the words" one year, or with fine which shall not be less than five thousand rupees but which may extend to twenty- five thousand rupees, or with both" shall be substituted;