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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Punjab - Subsection

Section 84(1)(b) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(b)Even in the cases, where a formal written contract is not made, no order for supplies should be placed without at least a written agreement as to the price and quality of supplies.