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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(f) in Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954

(f)"Electricity Supply Act" means the Electricity (Supply) Act, 1948 [(Central Act LIV of 1948)4;] [These Acts have been repealed and re-enacted as the Electricity Act, 2003, (Central Act 36 of 2003).]