Madras High Court
Tindivanam Cooperative House vs The Director Of Town And Country ... on 17 May, 2017
Author: M.M.Sundresh
Bench: M.M.Sundresh
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 17.05.2017
CORAM :
THE HONOURABLE MR. JUSTICE M.M.SUNDRESH
W.P.No.32352 of 2016
and W.M.P.No.28083 of 2016
Tindivanam Cooperative House
Building Society Ltd.,
Rep. By its Secretary,
V.Anandhasanthi .. Petitioner
Vs.
1.The Director of Town and Country Planning,
O/o. Town and Country Planning,
Anna Salai, Chennai 2.
2.The Commissioner,
Tindivanam Municipality,
Tindivananm, Villupuram District.
3.The Chairman,
Tindivanam Municipality,
Tindivanam, Villupuram District.
4.The Director of Municipal Administration,
Chepauk, Chennai -5.
5.The Regional Director of
Municipal Administration,
Sarathy Nagar, Vellore 12. .. Respondents
Prayer : Writ petition filed under Article 226 of the Constitution of India, to issue a Writ of Certiorarified Mandamus, calling for the entire records relating to the impugned order passed by the 2nd respondent in his proceedings Na.Ka.No.351/2011/F1, dated 21.12.2015 and quash the same and consequently directing the respondents 2 and 3 to pass necessary orders for approval of the revised layout final approval by taking note of communication sent by the 1st respondent dated 18.06.2015 and 08.10.2015.
For Petitioner : Mr.C.PRakasam
For Respondents : Mr.D.Suriyanarayanan for R2
Mr.P.V.Selvakumar for R1
O R D E R
The learned counsel for the petitioner seeks permission of this Court to withdraw this Writ Petition and has submitted a letter to the Registry dated 15.05.2017 to that effect.
2. In view of the above, the Writ Petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is closed.
17.05.2017 vsm Note: Issue order copy by 18.05.2017 To
1.The Director of Town and Country Planning, O/o. Town and Country Planning, Anna Salai, Chennai 2.
2.The Commissioner, Tindivanam Municipality, Tindivananm, Villupuram District.
3.The Chairman, Tindivanam Municipality, Tindivanam, Villupuram District.
4.The Director of Municipal Administration, Chepauk, Chennai -5.
5.The Regional Director of Municipal Administration, Sarathy Nagar, Vellore 12.
M.M.SUNDRESH. J vsm W.P.No.32352 of 2016 17.05.2017 http://www.judis.nic.in