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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3) in The M.P. State Veterinary Council Rules, 1993

(3)Publication of the roll in draft. - The Registrar shall publish the roll prepared under Rule 3 (2) in draft by making a copy thereof available for inspection and by displaying it in the office of the State Council.