Section 3(1)(g) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

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State of Andhra Pradesh - Subsection

Section 3(1)(g) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(g)"Form" means the form appended to these rules and includes the translation of the matter in Telugu or any other languages specified in Schedule VIII of the Constitution,

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State of Andhra Pradesh - Subsection

Section 3(1)(g) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005