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State of Odisha - Section

Section 5 in The Orissa Maintenance of Orphanages Rules, 1985

(5)The District Social Welfare Officer shall, on receipt of the application enquire into it and submit his recommendation to the Collector. If in the view of the Collector, the enquiry is incomplete or material facts have not been ascertained, he may either direct the District Social Welfare Officer to conduct a further enquiry or cause such enquiry through any other officer nominated by him.