Section 5 in The West Bengal District School Boards Act, 1947
5. Term of office of members. -
The [State] [Word substituted for the word 'Provincial by the Adaptation of Laws Order, 1950.] Government may, by notification in the Official Gazette, fix the term of office of members of the District School Boards constituted under section 4 for such period as the [State] [Word substituted for the word 'Provincial by the Adaptation of Laws Order, 1950.] Government may think proper.
