Bombay High Court
Indermeet Kaur Dhir And 2 Ors vs Gurinder Kaur Dhir And Anr on 1 August, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
42-IA(L)-35191-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION(L) NO. 35191 OF 2023
IN
SUITS NO. 68 OF 2024
Indermeet Kaur Dhir And 2 Ors. ...Applicants
Versus
Gurinder Kaur Dhir And Anr. ...Respondents
***
Mr. Sumit Khanna for Applicant.
Mr.Ankit Tiwari i/by Mr. Rahul Talreja for Defendant.
***
ETHAPE
ASHOK
Digitally signed
by ETHAPE
DNYANESHWAR
DNYANESHWAR ASHOK
Date: 2024.08.02
09:28:52 +0530
CORAM : N. J. JAMADAR, J.
DATE : 1st AUGUST 2024
PC.:
1. Mentioned out of turn.
2. The learned Counsel for the parties submit that mediation is still underway.
3. Time to submit a report of mediation stands extended by eight weeks.
4. At the joint request of the learned Counsel for the parties, stand over to 3rd October 2024.
(N. J. JAMADAR, J.)
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