Bombay High Court
Bhimraj Namdeo Chattar vs The Additional Divisional ... on 29 October, 2021
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
931.wp.12200.21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.12200 OF 2021
BHIMRAJ NAMDEO CHATTAR
VERSUS
THE ADDITIONAL DIVISIONAL COMMISSIONER AND OTHERS
...
Advocate for Petitioner : Mr. Gawali Amol K.
AGP for Respondent Nos. 1 and 2 : Mr. Y.G. Gujarathi
...
CORAM : MANGESH S. PATIL, J.
DATE : 29.10.2021
PER COURT :
Heard.
2. Issue notice to the respondents, returnable on 03.12.2021. The learned AGP waives service for the respondent Nos.1 and 2.
3. The notice to indicate a stipulation that if possible the matter shall be heard finally at the stage of admission.
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