Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(1)(e) in Tamil Nadu State Commission for Women Act, 2008 (e)take up the cases of violation of the provisions of the Constitution and other laws relating to women with the concerned authorities;