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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(a) in The Orissa Vesting of Properties (in Grama Sasans) Rules, 1965

(a)An annual demand and collection register in respect of income from the properties vested in the Grama Sasan under Section 3 of the Act shall be maintained by the Grama Panchayat in Form 'C'