Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 224C(6)] [Section 224C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 224C(6)(b) in The U.P. Municipalities Act, 1916

(b)all amounts and arrears of interest, if any, thereon, due to the State Government or the State Electricity Board;