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Supreme Court - Daily Orders

Mrs. Sushma vs Umesh Kumar on 21 August, 2015

Bench: Ranjan Gogoi, Prafulla C. Pant

     ITEM NO.53                            COURT NO.8                 SECTION XVIA

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)               No(s).   158/2015

     MRS. SUSHMA                                                       Petitioner(s)

                                                  VERSUS

     UMESH KUMAR                                        Respondent(s)
     (With appln. (s) for exemption from filing O.T. and stay and office
     report)


     Date : 21/08/2015 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Petitioner(s)               Mr. Debasis Misra,Adv.(NP)

     For Respondent(s)               Mr. K. B. Sounder Rajan,Adv.
                                     Ms. Shriya Raj Chauhan,Adv.



                           UPON hearing the counsel the Court made the following
                                              O R D E R

The transfer petition is dismissed for non-prosecution in terms of the signed order.

(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by Madhu Bala Date: 2015.08.24 16:41:05 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION TRANSFER PETITION (CIVIL) NO. 158 OF 2015 SUSHMA ...PETITIONER(S) VERSUS UMESH KUMAR ...RESPONDENT(S) O R D E R Even on second call, none appears on behalf of the petitioner.

The transfer petition is dismissed for non-prosecution.

…................J. [RANJAN GOGOI] NEW DELHI …................J. 21ST AUGUST, 2015 [PRAFULLA C.PANT]