Supreme Court - Daily Orders
Mrs. Sushma vs Umesh Kumar on 21 August, 2015
Bench: Ranjan Gogoi, Prafulla C. Pant
ITEM NO.53 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 158/2015
MRS. SUSHMA Petitioner(s)
VERSUS
UMESH KUMAR Respondent(s)
(With appln. (s) for exemption from filing O.T. and stay and office
report)
Date : 21/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Debasis Misra,Adv.(NP)
For Respondent(s) Mr. K. B. Sounder Rajan,Adv.
Ms. Shriya Raj Chauhan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The transfer petition is dismissed for non-prosecution in terms of the signed order.
(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by Madhu Bala Date: 2015.08.24 16:41:05 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION TRANSFER PETITION (CIVIL) NO. 158 OF 2015 SUSHMA ...PETITIONER(S) VERSUS UMESH KUMAR ...RESPONDENT(S) O R D E R Even on second call, none appears on behalf of the petitioner.
The transfer petition is dismissed for non-prosecution.
…................J. [RANJAN GOGOI] NEW DELHI …................J. 21ST AUGUST, 2015 [PRAFULLA C.PANT]