Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(2) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980 (2)A member may, by writing under his hand addressed to the State Government, resign his membership :Provided that, such resignation shall not take effect until it is accepted by the State Government.
