Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 20 in The Assam Criminal Law (Amendment) Act, 1970 20. Construing of reference as North Cachar Hills District. - All references to North Cachar Hills Sub-division in the said rules shall be construed as references to North Cachar Hills District.
