Calcutta High Court
Malvika Foundation And Ors vs Eiilm Foundation And Ors on 27 June, 2018
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.649 of 2018
With
CS No.251 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MALVIKA FOUNDATION AND ORS.
Versus
EIILM FOUNDATION AND ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 27th June, 2018.
The Court: The learned Counsel appearing on behalf of the petitioner on instruction submits that the matter is likely to be settled and has prayed for an adjournment for four weeks. The matter stands adjourned for four weeks.
(SOUMEN SEN, J.) sp/