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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Tamilnadu - Subsection

Section 97(4) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(4)The temporary permit shall during the period of its validity, be deemed to be a licence for the purpose of these rules.Part-VII [Travelling Cinemas] [Substituted by G. O. Ms. No. 2643, Home, dated 12th November 1987.]