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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(6) in The Maharashtra Universities Act, 1994

(6)[ The provisions of sub-section (13) of section 12 shall mutatis mutandis apply for removal of the Pro-Vice-Chancellor.] [This sub-section was inserted by Maharashtra 55 of 2000, section 10(b).]