Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 257(2)] [Section 257] [Entire Act]

Union of India - Subsection

Section 257(2)(d) in The Coal Mines Regulations, 2011

(d)a procedure to allow for the safe, orderly immediate withdrawal of persons from the mine or area of danger, including training on emergency escape routes and procedures;