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[Cites 0, Cited by 4] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(iii) in The Disaster Management Act, 2005

(iii)ensure that the areas in the district vulnerable to disasters are identified and measures for the prevention of disasters and the mitigation of its effects are undertaken by the departments of the Government at the district level as well as by the local authorities;