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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(e) in The Gujarat Electricity Duty Act, 1958

(e)[ prescribe the procedure for securing any concession or exemption under the Act; [Clause (e), (f), (g) and (h) were inserted by Gujarat 20 of 1968, Section (1) (ii).]